SUDHIR MITTAL

14,319 recorded High Court judgment(s) · 2002–2025

Courts

Disposal nature

Recent judgments

• NARESH KUMAR v. M.L. RANGA & ANR — Punjab & Haryana High Court (2025-09-23)
• NIRMALA DEVI v. T L SATYAPRAKASH AND ANR. — Punjab & Haryana High Court (2025-09-23)
• PRAVEEN KUMAR v. DHARAMJEET & ANR — Punjab & Haryana High Court (2023-09-09)
• BHATERI & ORS v. SURAJ BHAN & ORS — Punjab & Haryana High Court (2023-09-09)
• SANTOSH BANSAL v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2023-07-20)
• JAGDISH SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-06-02)
• PUJA DASS @ RUNA ISLAM AND ANOTHER v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-06-02)
• RAHUL TANWAR AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-06-02)
• SUNITA AND ANR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-06-01)
• SHAMSHER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-05-31)