SUDHIR KUMAR JAIN

520 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• SUNFLAG IRON & STEEL CO. LTD. v. UOI & ORS. — Delhi High Court (2024-11-08)
• CHET RAM SHARMA (DECEASED) THROUGH LR AND ORS v. UNION OF INDIA AND ANR — Delhi High Court (2024-11-06)
• PUTZMEISTER INDIA PRIVATE LIMITED & ORS v. UNION OF INDIA & ORS — Delhi High Court (2024-10-29)
• ASHOK KUMAR JAIN & ANR. v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2024-10-29)
• M/S ANANT RAJ PROJECTS LTD v. UNION OF INDIA & ANR — Delhi High Court (2024-10-29)
• M/S ANANT RAJ PROJECTS LTD v. UNION OF INDIA & ANR — Delhi High Court (2024-10-29)
• SHAILENDER KUMAR SHARMA v. THE STATE GOVT. OF NCT OF DELHI — Delhi High Court (2024-10-29)
• RANDHIR SINGH AND ORS v. UNION OF INDIA & ANR. — Delhi High Court (2024-10-25)
• M/S GP GLOBAL ASPHALT PVT. LTD. v. CHIEF COMMISSIONER OF CUSTOM AND ANR. — Delhi High Court (2024-10-24)
• SUDERSHAN KUMAR v. SURESH KUMAR GUPTA — Delhi High Court (2024-10-23)