SUDHIR KUMAR JAIN

156 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• DWARKA PRASAD AGGARWAL v. UNION OF INDIA AND ORS. — Delhi High Court (2024-05-30)
• UNION OF INDIA v. RICHPAL SINGH (D) & ANR. — Delhi High Court (2024-05-16)
• HXXX v. GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2024-03-19)
• AMIT BANSAL & ANR. v. THE CENTRAL BUREAU OF INVESTIGATON — Delhi High Court (2023-12-20)
• JAL SINGH MALIK v. OM PRAKASH — Delhi High Court (2023-12-19)
• OM PRAKASH v. STATE & ANR — Delhi High Court (2023-12-19)
• PREM SINGH v. STATE(GNCT OF DELHI) — Delhi High Court (2023-12-19)
• ALOK CHOPRA v. DHRUV VERMA — Delhi High Court (2023-12-19)
• KISHORE KANNA v. STATE & ANR — Delhi High Court (2023-12-19)
• PRASHANT KUMAR NEMA v. STATE & ANR. — Delhi High Court (2023-12-19)