SUDHIR AGARWAL,VIRENDRA KUMAR SRIVASTAVA
48 recorded High Court judgment(s) · 2019–2019
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| Allahabad High Court | 48 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 22 |
| Dismissed on merits | 21 |
| Allowed/Partly Allowed on merits | 3 |
| Disposed off/Decided on merits | 2 |
Recent judgments
- SMT. NARAYANI YADAV v. NAGAR PALIKA PARISHAD SIKHOHABAD THRU. EXE. OFFICER AND ORS. — Allahabad High Court (2019-11-26)
- GIRDHAR GOPAL GULATI AND 3 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-10-31)
- PARSI PANCHAYAT SURAT THROUGH ITS GENERAL ATTORNEY AND EXECUTOR v. State of U.P. AND ANOTHER — Allahabad High Court (2019-10-31)
- SARVESH SINGH v. State of U.P. AND 29 OTHERS — Allahabad High Court (2019-10-31)
- KUMUD SINGH v. State of U.P. AND 29 OTHERS — Allahabad High Court (2019-10-31)
- THE ALLAHABAD ANGLO INDIAN ASSOCIATION BRANCH ALLAHABAD v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-10-31)
- SMT. ANARKALI and 7 OTHERS v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2019-10-31)
- LOV MANDESHWARI SARAN SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-10-31)
- KUNWAR UDAI SINGH AND 2 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2019-10-31)
- DR. O.P. GUPTA AND 5 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-10-31)
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