SUDHIR AGARWAL,SHASHI KANT

432 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

432

Dismiss other than merit(DD/Non Prosec./Abated)	204
Dismissed on merits	179
Allowed/Partly Allowed on merits	40
Disposed off/Decided on merits	6
(unspecified)	2
Transf/Returned for presentation to other court	1

M/S SUNDER HOLDINGS PVT. LTD. and ANOTHER v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2018-10-09)
M/S BAJAJ HINDUSTAN LTD. v. RAJENDRA SINGH AND OTHERS — Allahabad High Court (2018-07-06)
STATE OF U.P. THRU SEC. IRRIGATION DEPT LKO. AND OTHERS v. MANOJ KUMAR KUSHWAHA AND ANOTHER — Allahabad High Court (2018-07-06)
AMBIKA SINGH UCHCHATTAR MADHYAMIK VIDYALAYA THRU MANAGER v. STATE OF U.P. and 5 OTHERS — Allahabad High Court (2018-05-31)
U.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION v. SMT. SHASHI KALA DEVI AND ANOTHER — Allahabad High Court (2018-05-21)
EXECUTIVE ENGINEER U.P. STATE INDUSTRIAL DEVP. CORP. v. INDRADEV AND OTHERS — Allahabad High Court (2018-05-21)
U.P. STATE INDUSTRIAL DEVP. CORP. LTD. v. KM. PARUL AGRAWAL AND ANOTHER — Allahabad High Court (2018-05-21)
U.P. STATE INDUSTRIAL DEVP. CORP. LTD. v. SHAKEEL AHMAD AND 2 ORS. — Allahabad High Court (2018-05-21)
U.P. STATE INDUSTRIAL DEVELOPMENT CORP. LTD. v. SUKURULLAH AND ANOTHER — Allahabad High Court (2018-04-16)
EXECUTIVE ENGINEER U.P.S.I.D.C. LTD v. RAM RAJ PAL and OTHERS — Allahabad High Court (2018-04-16)