LexSUDHIR AGARWAL,ROHIT RANJAN AGARWAL
43 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 43 |
Disposal nature
| Dismissed on merits | 37 |
| Allowed/Partly Allowed on merits | 5 |
| Disposed off/Decided on merits | 1 |
Recent judgments
- SHRAVAN KUMAR UPADHYAY AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-03)
- ROHIT AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2020-01-03)
- OMKALA CHAUHAN AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-01-03)
- SMT. RUBI AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-03)
- SONI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-03)
- KAUSHAL RAGHAV AND 5 ORS. v. THE STATE OF U.P. AND 3 ORS. — Allahabad High Court (2020-01-03)
- RINKU KUMAR @ TINKU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-03)
- AMIR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-03)
- MONU GIHAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-03)
- SUMIT JAISWAL v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2020-01-03)