LexSUDHIR AGARWAL,RAM KRISHNA GAUTAM
39 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 39 |
Disposal nature
| Dismissed on merits | 23 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 10 |
| Allowed/Partly Allowed on merits | 4 |
| Reference Disposed off | 1 |
| Disposed off/Decided on merits | 1 |
Recent judgments
- RAJPAL v. STATE — Allahabad High Court (2019-04-09)
- DINESH @ SHIV NARAIN LODH v. STATE — Allahabad High Court (2019-04-09)
- VIKRAM SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-04-09)
- RAHEES v. STATE OF U.P. — Allahabad High Court (2019-02-21)
- GULZAR v. STATE OF U.P. — Allahabad High Court (2019-02-21)
- SMT. MANBHAWATI DEVI AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2019-02-21)
- RAKESH KUMAR @ MAMA v. STATE OF U.P. — Allahabad High Court (2019-02-12)
- RAM SHANKAR PANDEY v. STATE OF U.P. — Allahabad High Court (2019-02-12)
- JAGAN SINGH v. STATE OF U.P. — Allahabad High Court (2019-02-12)
- NASRULLAH v. STATE OF U.P. — Allahabad High Court (2019-01-24)