SUDHIR AGARWAL,RAJENDRA KUMAR -IV

374 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

374

Dismissed on merits	214
Dismiss other than merit(DD/Non Prosec./Abated)	93
Allowed/Partly Allowed on merits	34
Disposed off/Decided on merits	33

RAJU LAHRI @ SATNAMI v. STATE OF U.P. — Allahabad High Court (2019-10-24)
AWADHESH KUMAR SINGH AND ANOTHER v. STATE OF U.P. THROUGH PRINCIPAL SECY. FOREST AND OTHERS — Allahabad High Court (2019-10-01)
ARVIND BAJPAI v. STATE OF U.P. — Allahabad High Court (2019-10-01)
LAL CHAND GUPTA v. STATE OF U.P. — Allahabad High Court (2019-09-27)
PAPPU @ NANDU PANDEY v. STATE OF U.P. — Allahabad High Court (2019-09-27)
RAJESH v. STATE OF U.P. — Allahabad High Court (2019-09-20)
PREETAM SINGH v. STATE — Allahabad High Court (2019-09-06)
GURU BAKSH SINGH v. STATE OF U.P. — Allahabad High Court (2019-09-06)
LAL MOHAN v. STATE OF U.P. — Allahabad High Court (2019-09-05)
PRAMOD KUMAR v. STATE OF U.P. — Allahabad High Court (2019-09-05)