SUDHIR AGARWAL,RAJEEV MISRA

3,406 recorded High Court judgment(s) · 2000–2020

Courts

Allahabad High Court

3406

Dismissed on merits	2012
Dismiss other than merit(DD/Non Prosec./Abated)	617
Allowed/Partly Allowed on merits	468
Disposed off/Decided on merits	308
Decided in terms of compromise	1

CHET RAM and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-04-23)
ANIRUDH YADAV v. DY. INSPECTOR GENERAL C.R.P.F. RAMPUR U.P. and ANOTHER — Allahabad High Court (2020-04-23)
ANIRUDH YADAV v. UNION OF INDIA and OTHERS — Allahabad High Court (2020-04-23)
C/M NAZIBUDDAULA GIRLS INTER COLLEGE NAJIBABAD BIJNOR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-04-22)
C/M SHRI KUND KUND JAIN INTER COLLEGE v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-04-22)
MAHESH AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2020-04-22)
C/M SRI SHANTI SAGAR DIGAMBAR JAIN KANYA INTER COLLEGE v. State of U.P. AND 04 OTHERS — Allahabad High Court (2020-04-22)
C/M CANOSSA CONVENT GIRLS INTER COLLEGE AND ANOTHER v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2020-04-22)
SANOJ AND OTHERS v. STATE OF U.P. THRU PRINCIPAL SECRETARY and OTHERS — Allahabad High Court (2020-04-22)
C/M MUSLIM INTER COLLEGE AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-04-22)