SUDHIR AGARWAL,RAJ BEER SINGH

47 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Dismissed on merits	21
Dismiss other than merit(DD/Non Prosec./Abated)	18
Allowed/Partly Allowed on merits	7
Disposed off/Decided on merits	1

DULI CHANDRA v. STATE OF U.P. — Allahabad High Court (2019-05-29)
SANJAY KUMAR TRIPATHI v. STATE — Allahabad High Court (2019-05-29)
RAM PAL . v. STATE OF U.P. — Allahabad High Court (2019-05-22)
STATE OF U.P.and OTHERS v. JAGATRAM VERMA and OTHERS — Allahabad High Court (2019-05-16)
DINESH @ SANWA v. STATE OF U.P. — Allahabad High Court (2019-05-16)
STATE OF U.P.and OTHERS v. DEEWAN SINGH — Allahabad High Court (2019-05-16)
RADHEY SHYAM v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-05-16)
COMMITTEE OF MANAGEMENT SHYAM SINGH INTER COLLEGE AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-05-16)
COMMITTEE OF MANAGEMENT SRI BURAHU BABA LAGHU MADHYAMIK VIDYALAY v. COMMITTEE OF MANAGEMENT SRI BURAHU BABA LAGHU MADHYAMIK VIDYALAY AND 3 OTHERS — Allahabad High Court (2019-05-16)
SATENDRA KUMAR MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-16)