LexSUDHIR AGARWAL,OM PRAKASH - VII
180 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 180 |
Disposal nature
| Dismissed on merits | 104 |
| Allowed/Partly Allowed on merits | 50 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 23 |
| Disposed off/Decided on merits | 3 |
Recent judgments
- RAM KISHAN v. STATE OF U.P. and OTHERS — Allahabad High Court (2019-04-02)
- STATE OF U.P. v. KHUNNI YADAV @ RAM PRASAD AND ANOTHER — Allahabad High Court (2019-02-14)
- DAYA RAM AND OTHERS v. STATE OF U.P. — Allahabad High Court (2019-01-28)
- PREM CHANDRA AND OTHERS v. THE STATE OF U.P. and OTHERS — Allahabad High Court (2019-01-28)
- STATE OF U.P. v. SMT. GAYATRI — Allahabad High Court (2019-01-09)
- JHALLA and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-01-08)
- BABU LAL GAUR v. STATE — Allahabad High Court (2019-01-08)
- SMT. PACHAURI v. STATE — Allahabad High Court (2018-12-07)
- RAM BRIKSHA GOND v. STATE — Allahabad High Court (2018-12-07)
- SURAJ PAL v. STATE OF U.P. — Allahabad High Court (2018-12-07)