SUDHIR AGARWAL,NEERAJ TIWARI

146 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

146

Dismissed on merits	123
Allowed/Partly Allowed on merits	13
Dismiss other than merit(DD/Non Prosec./Abated)	7
Disposed off/Decided on merits	3

KAMLESH v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2020-04-17)
M.H. SIDDIQUI v. STATE OF U.P. THRU SECY. AND ANOTHER — Allahabad High Court (2019-05-20)
SHASHI SRIVASTAVA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-05-20)
ASHWANI KUMAR AND 2 ORS v. STATE OF U.P. AND 4 ORS — Allahabad High Court (2019-05-20)
MUKESH v. STATE OF U.P. — Allahabad High Court (2019-01-25)
km. AMITA VARUN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-27)
YOGENDRA KUMAR v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2018-05-01)
DR. HARSHA LAL PANDEY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-01)
DR. MAHENDRA SINGH v. STATE OF U.P. AND 4 ORS — Allahabad High Court (2018-05-01)
RAVINDRA NATH PANTHARI v. PUNJAB NATIONAL BANK AND 2 OTHERS — Allahabad High Court (2018-05-01)