SUDHIR AGARWAL,. KAUSHAL JAYENDRA THAKER
102 recorded High Court judgment(s) · 2018–2019
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| Allahabad High Court | 102 |
Disposal nature
| Dismissed on merits | 100 |
| Allowed/Partly Allowed on merits | 1 |
| Disposed off/Decided on merits | 1 |
Recent judgments
- PREM PRAKASH NARAIN SINGH v. STATE OF U.P. THRU PRIN. SECRY. IRRIGATION DEPTT. LUCKNOW — Allahabad High Court (2019-12-04)
- SHRI ARUN KUMAR RATHI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2019-07-09)
- NEPAL SINGH v. POWER GRID CORPORATION OF INDIA LTD. — Allahabad High Court (2018-12-12)
- BHOPAL SINGH AND OTHERS v. POWER GRID CORPORATION OF INDIA LTD. — Allahabad High Court (2018-12-12)
- SATYAPAL v. POWER GRID CORPORATION OF INDIA LTD. — Allahabad High Court (2018-12-12)
- POWER GRID CORPORATION OF INDIA LTD. v. JAGVIRA SINGH AND OTHERS — Allahabad High Court (2018-12-12)
- SURESH KUMAR v. POWER GRID CORPORATION OF INDIA LTD. — Allahabad High Court (2018-12-12)
- POWER GRID CORPORATION OF INDIA LTD. v. BABURAM AND OTHERS — Allahabad High Court (2018-12-12)
- POWER GRID CORPORATION OF INDIA LTD. v. KESHU AND OTHERS — Allahabad High Court (2018-12-12)
- POWER GRID CORPORATION OF INDIA LTD v. NIDAN SINGH and OTHERS — Allahabad High Court (2018-12-12)
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