SUDHIR AGARWAL,IRSHAD ALI

22 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

Dismissed on merits	17
Allowed/Partly Allowed on merits	3
Dismiss other than merit(DD/Non Prosec./Abated)	2

UNION OF INDIA THRU THE GENERAL MANAGER N.C.R. AND OTHERS v. TILAK RAJ AND OTHERS — Allahabad High Court (2020-02-17)
MAHESH CHANDRA v. UNION OF INDIA THROUGH GENERAL MANAGER NORTH CENTRAL RAILWAY AND 4 OTHERS — Allahabad High Court (2020-02-17)
U.P.S.R.T.C. and ANOTHER v. SONE LAL KUSHWAHA and ANOTHER — Allahabad High Court (2020-02-17)
DR. SMT. SARLA SAXENA v. STATE PUBLIC SERVICE TRIBUNAL AND OTHERS — Allahabad High Court (2020-02-17)
SHIV NATH CHATURVEDI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-17)
UNION OF INDIA AND OTHERS v. DAYA SHANKER PANDEY AND OTHERS — Allahabad High Court (2020-02-17)
GANGA CHARAN NIGAM AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-17)
SWAMY LOGISTICS PVT. LTD. AND ANOTHER v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2020-02-17)
RAVI MISHRA v. SMT. ARCHANA MISHRA — Allahabad High Court (2018-01-05)
GIRISH BALLABH AGRAWAL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-01-05)