SUDHIR AGARWAL,IFAQAT ALI KHAN

530 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

530

Dismissed on merits	364
Dismiss other than merit(DD/Non Prosec./Abated)	75
Allowed/Partly Allowed on merits	53
Disposed off/Decided on merits	38

U.P.SWASTHYA NIRIKSAK SANGATHAN LKO. AND 12 ORS. v. STATE OF U.P.and 2 ORS. — Allahabad High Court (2019-05-10)
FASIHULLAH KHAN AND OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-04-26)
SAMARENDRA PRATAP SINGH AND 11 OTHERS v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2019-01-22)
B.P.KUREEL v. STATE OF U.P.THRU PRINCIPAL SECRETARY and ORS. — Allahabad High Court (2019-01-22)
RAJESH BHARDWAJ v. UNION OF INDIA and 2 ORS. — Allahabad High Court (2018-11-20)
DR. SMT. ARCHANA SHUKLA AND 4 OTHERS v. STATE OF U.P. THRU SECY. AND 3 OTHERS — Allahabad High Court (2018-11-16)
SARTHI RAHA v. UNION OF INDIA AND 3 ORS — Allahabad High Court (2018-11-13)
SUKHDEO SHARMA v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-10-11)
PRAVEEN KUMAR AND ANR. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-10-11)
DR. SANTOSH KUMAR KHARE v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2018-10-05)