SUDHIR AGARWAL,HARSH KUMAR

21 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	11
Dismiss other than merit(DD/Non Prosec./Abated)	9
Allowed/Partly Allowed on merits	1

ANIL KUMAR MAURYA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-08-14)
SMT. ROSHAN JAHAN AND 4 OTHERS v. MOHAMMAD USMAN @ MANO AND 4 OTHERS — Allahabad High Court (2018-02-20)
RAJESH JAIN v. SMT. ANJU JAIN — Allahabad High Court (2018-02-20)
MUNNA LAL v. SMT. RACHNA — Allahabad High Court (2018-02-20)
CHHABI NATH SINGH v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2018-02-20)
DHARAM RAJ AND ANR. v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-02-20)
u.p.s.r.t.c. through regional manager v. smt. sudha devi and 3 others — Allahabad High Court (2018-02-20)
PARASU RAM VISHWAKARMA and OTHERS v. STATE OF U.P. THRU SECRETARY EDUCATION BASIC and OTHERS — Allahabad High Court (2018-02-20)
SMT.LAKSHMI KUMARI v. STATE OF U.P.AND OTHERS — Allahabad High Court (2018-02-20)
STATE OF U.P. AND OTHERS v. DAYA RAM SINGH YADAV — Allahabad High Court (2018-02-20)