SUDHIR AGARWAL

29,699 recorded High Court judgment(s) · 1992–2020

Courts

Allahabad High Court

29699

Dismissed on merits	16282
Dismiss other than merit(DD/Non Prosec./Abated)	10226
Allowed/Partly Allowed on merits	1547
Decided by Lok Adalat	1180
Disposed off/Decided on merits	337
(unspecified)	112
Decided in terms of compromise	9
Transf/Returned for presentation to other court	6

AJAY v. STATE OF U.P. — Allahabad High Court (2020-04-23)
VIDYA SHANKER v. SURESH CHANDRA — Allahabad High Court (2020-04-22)
HARVILASH SINGH v. STATE OF U.P. and ANOTHER — Allahabad High Court (2020-04-22)
RAJABABU SONKAR v. State of U.P. — Allahabad High Court (2020-04-22)
BHAIYYAN @ TIGER @ KHARDUKSHAN v. State of U.P. — Allahabad High Court (2020-04-22)
ARVIND NAMDEV v. State of U.P. — Allahabad High Court (2020-04-22)
AKBAR @ MAMU v. State of U.P. — Allahabad High Court (2020-04-22)
DILER SINGH v. State of U.P. — Allahabad High Court (2020-04-22)
VIJAY KUMAR PANDEY v. State of U.P. — Allahabad High Court (2020-04-22)
DHARAM PAL SINGH and OHTERS v. STATE OF U.P. and OHTERS — Allahabad High Court (2020-04-22)