SUDHIR AGARWAL,AJIT KUMAR

240 recorded High Court judgment(s) · 2017–2020

Courts

Allahabad High Court

240

Dismissed on merits	131
Allowed/Partly Allowed on merits	52
Dismiss other than merit(DD/Non Prosec./Abated)	45
Disposed off/Decided on merits	12

M/S HARDEEP SINGH ENTERPRISES and ANOTHER v. THE UNION OF INDIA THRU DEFENCE SECY. and 6 OTHERS — Allahabad High Court (2020-02-11)
B.N. CEMENT DISTRIBUTORS THRU ITS PARTNER NAND LAL YADAV v. UNION OF INDIA THRU GENERAL MANAGER and 2 OTHERS — Allahabad High Court (2019-12-11)
DEVAKI NANDAN AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-11-18)
MANMOHAN v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2019-11-18)
SMT. KUSUM DEVI v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2019-10-15)
FAZAL AHMAD v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2019-05-03)
PRADEEP KUMAR TRIVEDI and 2 OTHERS v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2019-05-03)
KRISHAK/MAZDOOREVAM PASHUPALAK VIKAS SEWA SAMIT K.N. andANR. v. STATE OF U.P. and OTHERS — Allahabad High Court (2019-03-25)
STRUGGLE AGAINST PAIN THRU ITS PRESIDENT v. STATE OF U.P. AND OTHERS — Allahabad High Court (2019-03-14)
ACHARYA RAM CHANDRA SHUKLA NAGAR KALYAN SAMITI DEORIA and ORS. v. STATE OF U.P. and OTHERS — Allahabad High Court (2019-02-21)