SUDHANSHU DHULIA,SRI NARAYAN SINGH DHANIK, J
43 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 43 |
Disposal nature
| DISPOSED | 17 |
| DISMISSED AS WITHDRAWN | 12 |
| DISMISSED | 8 |
| ALLOWED | 2 |
| ABATED | 2 |
| DISMISSED IN DEFAULT | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- NITAM RANI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-01-07)
- PUSHPA AGARWAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-01-04)
- STATE OF UTTARAKHAND v. ROHIT SINGH BISHT — Uttarakhand High Court (2020-12-31)
- RENU RAWAT v. MANWAR SINGH RAWAT — Uttarakhand High Court (2020-12-21)
- GAGANDEEP KAUR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-18)
- SIKHA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-17)
- SHUBHAM SINGH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-17)
- ARJUN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-16)
- ZIYA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-16)
- AJAY KUMAR DHIMAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-15)
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