SUDHANSHU DHULIA, . RAVINDRA MAITHANI

38 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• SADHAN SAJWAN v. ARUN SAJWAN — Uttarakhand High Court (2020-12-30)
• RUPALI RAWAT v. REGISTRAR DEHRADUN COURT — Uttarakhand High Court (2020-12-30)
• Vinay Kumar Mishra v. Smt. Anjali — Uttarakhand High Court (2020-12-29)
• TULSI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-28)
• Smt Leela Mehra v. Ganesh Singh Mehra — Uttarakhand High Court (2020-12-24)
• Meena v. Pankaj Pokhariyal — Uttarakhand High Court (2020-12-23)
• Meena v. Pankaj Pokhariyal — Uttarakhand High Court (2020-12-23)
• GANESH UPADHAYAY v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-10-31)
• SH PREM PRAKASH BHATT v. UNION OF INDIA — Uttarakhand High Court (2020-05-05)
• TEENU v. STATE OF UTTARAKHAND — Uttarakhand High Court (2019-12-03)