SUDHANSHU DHULIA, . RAMESH CHANDRA KHULBE

55 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• RAKSHIT JOSHI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-07-27)
• STATE OF UTTARAKHAND v. SUNIL RATHI — Uttarakhand High Court (2019-08-21)
• STATE OF UTTARAKHAND v. VINEET @ CHINU PANDIT AND ORS — Uttarakhand High Court (2019-08-21)
• Bhudev Sharma v. Smt. Neeru — Uttarakhand High Court (2019-08-08)
• Sanjeeva Kumar v. Smt Sushma Maurya — Uttarakhand High Court (2019-08-08)
• Smt Anita v. Deshraj — Uttarakhand High Court (2019-07-23)
• Sheenu Mahendra v. Sangeeta Alias Soniya — Uttarakhand High Court (2019-05-23)
• Arjun Singh v. State Of Uttarakhand — Uttarakhand High Court (2019-05-22)
• Smt. Mamta v. Manoj Kumar — Uttarakhand High Court (2019-05-22)
• ASHUTOSH MANDAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2019-05-21)