LexSUDHANSHU DHULIA, . ALOK KUMAR VERMA
123 recorded High Court judgment(s) · 2010–2021
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 123 |
Disposal nature
| DISMISSED AS WITHDRAWN | 52 |
| DISPOSED | 40 |
| DISMISSED | 21 |
| DISMISSED IN DEFAULT | 5 |
| ALLOWED | 3 |
| GRANTED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- Smt Akshma Sharma v. Amit Kumar Sharma — Uttarakhand High Court (2021-01-06)
- REETA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-01-05)
- STATE OF UTTARAKHAND v. INDRA SHARAMA AND ORS — Uttarakhand High Court (2020-12-30)
- State Of Uttarakhand v. Smt. Phoolwa AND OTHERS — Uttarakhand High Court (2020-12-28)
- STATE OF UTTARAKHAND v. BABAR KHAN AND ORS — Uttarakhand High Court (2020-12-28)
- SAKSHI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-10)
- PUSHPA DEVI v. PRAMOD KANDWAL — Uttarakhand High Court (2020-12-10)
- STATE OF UTTARAKHAND v. PREM SINGH ALIAS PAPPU — Uttarakhand High Court (2020-12-10)
- Smt. Jyoti Kavidiyal v. Vinod Kavidiyal — Uttarakhand High Court (2020-12-10)
- SONIYA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-02)