LexSUDHANSHU DHULIA
13,747 recorded High Court judgment(s) · 2008–2020
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 13747 |
Disposal nature
| DISPOSED | 6733 |
| DISMISSED | 3799 |
| GRANTED | 1445 |
| ALLOWED | 752 |
| REJECTED | 336 |
| WITHDRAWN | 281 |
| DISMISSED AS WITHDRAWN | 125 |
| DISMISSED AS INFRUCTUOUS | 123 |
Recent judgments
- BHAGWATI PANDEY v. VIMLA SANGUDI — Uttarakhand High Court (2020-12-07)
- Kamal Singh v. Central Bureau Of Investigation Dehradun AND OTHERS — Uttarakhand High Court (2020-11-23)
- Smt. Rekha Kushwaha AND ANOTHER v. Central Bureau Of Investigation Dehradun AND ANOTHER — Uttarakhand High Court (2020-11-23)
- Smt. Ankita Sharma v. Central Bureau Of Investigation Dehradun AND OTHERS — Uttarakhand High Court (2020-11-23)
- Brijesh Khurana v. Central Bureau Of Investigation Dehradun AND ANOTHER — Uttarakhand High Court (2020-11-23)
- Sanjay Kumar v. Central Bureau Of Investigation Dehradun AND ANOTHER — Uttarakhand High Court (2020-11-23)
- Vijay Kumar Kushwaha v. Central Bureau Of Investigation Dehradun AND OTHERS — Uttarakhand High Court (2020-11-23)
- Smt. Neetu Singh AND ANOTHER v. Central Bureau Of Investigation Dehradun AND ANOTHER — Uttarakhand High Court (2020-11-23)
- Disha AND ANOTHER v. Central Bureau Of Investigation Dehradun AND OTHERS — Uttarakhand High Court (2020-11-23)
- Smt. Guddi Alias Kamaljet Kaur v. State Of Uttarakhand — Uttarakhand High Court (2020-10-27)