SUDHANSHU CHAUHAN,SARAL SRIVASTAVA

42 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• APV REALTY LTD. v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-03-18)
• SMT. SAVITRI DEVI v. STATE OF UTTAR PRADESH AND 4 OTHERS — Allahabad High Court (2026-03-18)
• JOGINDRA SINGH PAL AND 7 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
• SMT. SUSHILA DEVI v. STATE OF UTTAR PRADESH AND 5 OTHERS — Allahabad High Court (2026-03-18)
• M/S H.R. CONSTRUCTION COMPANY v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-03-18)
• PINTU v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-03-18)
• SHIVRAJ SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
• ASHISH KUMAR YADAV v. STATE OF UP AND 2 OTHERS — Allahabad High Court (2026-03-18)
• RAJA BABU v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-03-18)
• MAHAVIR YADAV v. STATE OF UP AND ANOTHER — Allahabad High Court (2026-03-18)