SUDHANSHU CHAUHAN,NEERAJ TIWARI

44 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SHREE GANESH ENTERPRISES v. MANAGING DIRECTOR UP JAL NIGAM GRAMIN 6 RANA PRATAP MARG LUCKNOW AND 4 OTHERS — Allahabad High Court (2026-05-13)
• VANSH PUNDIR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)
• SUNIL KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• SABJI AADHTI ASSOCIATION THRU SECY. ANIL KUMAR GOEL AND ANR. v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-11)
• VINOD KANT v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• JAVED ALAM v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
• SUDHIR KUMAR TIWARI AND 8 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-06)
• DAYA SHANKAR TIWARI v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2026-05-06)
• JAVED IQBAL v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2026-05-06)
• YATENDRA KUMAR JAISWAL AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)