SUDESH BANSAL (V. J.)

72 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• ROSHANLAL S/O CHANDASINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-26)
• AJAY KUMAR MEWADA S/O RAMESHCHANDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-26)
• SITARAM MEENA S/O SHRI RAMDEV MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-26)
• PANKAJ S/O PUSHPENDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-26)
• VINOD KUMAR S/O SHRI HARDEV SINGH v. UNION OF INDIA — Rajasthan High Court (2025-06-26)
• RAMAKISHAN S/O SHRI JAMNALAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-26)
• MUKESH S/O SINDHI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-26)
• JAGDISH @ JAGGA S/O SH. BALBHARAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-06-26)
• RAMAN NETRIBAL @ JALLAD S/O JUGAL KISHORE v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-26)
• MANISH @ MONA S/O PRITAM SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-26)