SUDESH BANSAL,SANDEEP TANEJA

37 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SMT. SUMAN W/O SHRI KULDEEP SINGH, D/O SHRI SHISHUPAL v. KULDEEP SINGH S/O SHRI SARDAR SINGH, — Rajasthan High Court (2026-01-29)
• RAGHUKUL SODH VA TAKNIQUI SANSTHAN v. SMT. RUKMINI RAIR (IAS) — Rajasthan High Court (2026-01-29)
• OM PRAKASH YADAV S/O SHRI SUNDER LAL YADAV, v. DR. ARTIKA SHUKLA, DISTRICT COLLECTOR ALWAR, — Rajasthan High Court (2026-01-29)
• VIRANDER SINGH MANN S/OLATE SHRI UMRAO SINGH MANN, v. SHRI BHANU PRAKASH YETURU — Rajasthan High Court (2026-01-29)
• PAWAN KUMAR SHARMA (RJ0203) v. ADVOCATE SHRI LOKESH SUVALKA — Rajasthan High Court (2026-01-29)
• NIRMALA RUNTHLA W/O LATE SHRI G.R. RUNTHALA v. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY — Rajasthan High Court (2026-01-29)
• SATISH URF LEELU S/O SHRI SATYAPAL YADAV, v. SHRI LALLU RAM MEENA — Rajasthan High Court (2026-01-27)
• RAMAN KHANDELWAL SON OF SHRI ANIL NATANI, v. DR. RAKESH JAIN — Rajasthan High Court (2026-01-22)
• SMT. NATHI DEVI W/O LATE SHRI PARMESHWAR LAL v. VAIBHAV GALARIA — Rajasthan High Court (2026-01-22)
• SMT REKHA v. YUGAL KISHORE — Rajasthan High Court (2026-01-21)