SUDESH BANSAL,BHUWAN GOYAL

32 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MEDSINGH S/O SHRI BHURLA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-12-19)
• MADHULIKA NAITHANI W/O SHRI SANJAY NAITHANI, v. SHRI NARAIN LAL MEENA SECRETARY TO THE GOVT. — Rajasthan High Court (2025-12-19)
• SHIVLEHRI S/O BRIJWASHI URF VASHI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-12-19)
• SONU JAGA S/O SHRI MAHESH CHAND JAGA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-12-18)
• VIKRANT SON OF SHRI MANSHARAM, v. STATE OF RAJASTHAN — Rajasthan High Court (2025-12-18)
• PRAKASH CHAND JOGI S/O SHRI BABU LAL JOGI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-12-18)
• DEERAJ KUMAR S/O MAHESH KUMAR v. THE GENERAL MANAGER (PERSONNEL) — Rajasthan High Court (2025-12-17)
• TASLEEM SON OF SHRI UMAR MOHAMMAD v. STATE OF RAJASTHAN — Rajasthan High Court (2025-12-17)
• CHHOTELAL @ CHOTIYA S/O SHRI LEELARAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-12-17)
• NARPAT SINGH RAJPUT S/O SH. BHANWAR SINGH v. THE GENERAL MANAGER (PERSONNEL) — Rajasthan High Court (2025-12-17)