SUDESH BANSAL,ANIL KUMAR UPMAN
44 recorded High Court judgment(s) · 2026–2026
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| Rajasthan High Court | 44 |
Disposal nature
| DISMISSED | 19 |
| DISPOSED OF | 16 |
| ALLOWED | 4 |
| WITHDRAWN | 4 |
| MODIFIED | 1 |
Recent judgments
- MAN SINGH SON OF SHRI MALI RAM, v. SHRI DINESH KUMAR — Rajasthan High Court (2026-02-24)
- PHOOL CHAND GURJAR S/O SH. KALU RAM GURJAR v. SHRI SANDEEP VARMA, — Rajasthan High Court (2026-02-24)
- SUMAN KUMARI YADAV D/O SHRI RAMSWAROOP YADAV, v. SHRI RAM NIWAS MEHTA, — Rajasthan High Court (2026-02-20)
- RAMNARAYAN MEENA S/O SHRI RAMDHAN MEENA, v. SHRI LALLU RAM MEENA — Rajasthan High Court (2026-02-19)
- EKESHWAR PRASAD S/O LATE SHRI PURNANAND v. SMT. ROLI SINGH PRINCIPAL SECRETARY, DEPARTMENT OF PERSONNEL SECRETARIAT, — Rajasthan High Court (2026-02-19)
- DHAPU BAI D/O LATE SHRI MANGI LAL W/O SHRI SONU PRAKASH, v. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED — Rajasthan High Court (2026-02-19)
- S.S. SHARMA S/O LATE SHRI B.R. SHARMA, v. MRS. NIRJA SARAF — Rajasthan High Court (2026-02-19)
- ANIL AGARWAL S/O SHRI KAILASH CHAND v. SURESH CHAND S/O LATE SHRI RAMESH CHAND — Rajasthan High Court (2026-02-19)
- BABU LAL MEENA v. BHARAT LAL MEENA — Rajasthan High Court (2026-02-17)
- RAJ KUMAR VERMA S/O SHRI JAI DEV VERMA, v. SHRI RAJ KUMAR KASWA — Rajasthan High Court (2026-02-17)
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