LexSUDESH BANSAL
11,057 recorded High Court judgment(s) · 2002–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 11057 |
Disposal nature
| DISPOSED OF | 6011 |
| DISMISSED | 3053 |
| ALLOWED | 1688 |
| WITHDRAWN | 237 |
| PEREMPTORY | 37 |
| TRANSFERRED | 10 |
| PARTLY ALLOWED | 8 |
| INTERM ORDER | 4 |
Recent judgments
- SULTAN SINGH MEENA S/O SHRI GHEESA RAM MEENA, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- RAMAVTAR SHARMA, S/O SH. HAJARI LAL, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- DIVAN CHAND S/O SHRI KHAIRATI LAL, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- KALI CHARAN DAS, S/O SHRI SHARAD CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- HARIOM MUDGAL S/O SHRI CHIRANJI LAL, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- VISHNU GARG S/O SHRI DULI CHAND GARG v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- VIJAY SHANKAR GAUTAM SON OF SHRI CHIRANJI LAL SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
- ANIL KUMAR S/O SHRI PRAHLAD RAY v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
- ABDUL RAZZAQ SON OF SHRI SUBHAN KHAN v. DEVELOPMENT OFFICER — Rajasthan High Court (2026-05-26)
- DR. RAJESH SHARMA SON OF SHRI KEDAR NATH SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)