SUDERSHAN KUMAR MISRA

1,283 recorded High Court judgment(s) · 2005–2020

Courts

Disposal nature

Recent judgments

• D.T.C v. KRISHNA BAHAL — Delhi High Court (2020-01-23)
• ARVIND KUMAR & ANR v. STATE & ORS — Delhi High Court (2019-12-17)
• JOGINDER PAL v. ARUN BATRA & ORS — Delhi High Court (2019-12-11)
• PRINCE CONTAINERS PVT LTD v. SAINOV SPIRITS PVT LTD — Delhi High Court (2019-07-29)
• M/S FORECH INDIA LTD v. M/S TECPRO SYSTEMS LTD — Delhi High Court (2019-02-22)
• VINITA MAHADEWSINGH v. M/S AMR INFRASTRUCTURE LTD & ORS — Delhi High Court (2017-12-19)
• TATA AIG GENERAL INSURANCE CO LTD v. ROHITASHV SINGH @ ROHTAS & ORS — Delhi High Court (2017-12-08)
• SHRI VIMAL JETHA v. PRAVEER CONSTRUCTIONS PVT. LTD. — Delhi High Court (2017-01-30)
• SHRI SNEHKANT SONI & ANR. v. M/S PRAVEER CONSTRUCTIONS PVT. LTD. — Delhi High Court (2017-01-30)
• M/S GAY APARTMENTS PRIVATE LIMITED v. ICRI RESEARCH PRIVATE LIMITED & ORS. — Delhi High Court (2017-01-23)