SUDEEPTI SHARMA

4,376 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• LT. COL. SHANJIT SINGH BHULLAR v. RAJESH KUMAR SINGH AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• ANUJ SHARMA AND ORS. v. J. GANESAN, SECRETARY AND ANR — Punjab & Haryana High Court (2026-05-29)
• SUBHASH KUMAR AND OTHERS v. SAKET KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• GAYANENDER KUMAR AND ORS. v. SAKET KUMAR AND ORS. — Punjab & Haryana High Court (2026-05-29)
• VIPIN CHANDER PAL AND OTHERS v. SAKET KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• VIJAY KAPOOR v. SONALI GARG, PRINCIPAL SECRETARY TO GOVT OF PB , DEPT OF SCHOOL EDU, PB AND ANR — Punjab & Haryana High Court (2026-05-29)
• MANOJ KUMAR AND OTHERS v. SAKET KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• SIMRANJEET KAUR v. HARVINDER SINGH VIRK (PPS) — Punjab & Haryana High Court (2026-05-29)
• PREM v. NIRAJ COMMISSIONER — Punjab & Haryana High Court (2026-05-29)
• NARESH KUMAR ARORA v. NEHA SINGH — Punjab & Haryana High Court (2026-05-29)