SUDDALA CHALAPATHI RAO

244 recorded High Court judgment(s) · 2025–2026

Courts

Telangana High Court

244

DISPOSED OF NO COSTS	77
ALLOWED NO COSTS	40
DISMISSED AS INFRUCTUOUS	29
DISMISSED AS NON PROSECUTION	26
DISMISSED	23
CLOSED NO COSTS	19
PARTLY ALLOWED NO COSTS	18
WITHDRAWN	11

Lavanya Konidela v. State of Telangana — Telangana High Court (2026-06-04)
Shailaja Reddy @ Shailaja Sharma v. The State of Telangana., — Telangana High Court (2026-06-04)
Banoth Anil v. The State of Telangana — Telangana High Court (2026-06-04)
Bayya Roshalu alias Roshalu, v. The State of T.G., — Telangana High Court (2026-06-04)
Salla Arvind Babu, v. The State of Telangana, — Telangana High Court (2026-06-04)
Laxmi Beeram v. The State of Telangana, — Telangana High Court (2026-06-04)
Sri Etikala Madhusudhan Reddy, v. The State of Telangana, — Telangana High Court (2026-06-04)
Jindam Rajashekar v. The State of Telangana through S.H.O., P.S. Siddipet II Town, — Telangana High Court (2026-06-04)
Mamindla Padma, v. THE STATE OF TELANGANA — Telangana High Court (2026-06-04)
A1). Mohammad Amzad Pasha, v. State of Telangana, — Telangana High Court (2026-06-04)