SUBRATA TALUKDAR, SUPRATIM BHATTACHARYA

349 recorded High Court judgment(s) · 2014–2023

Courts

Calcutta High Court

349

ALLOWED	205
DISPOSED	74
DISMISSED	59
DISMISSED FOR DEFAULT	4
DISMISSED AS NOT PRESSED	2
DISMISSED AS WITHDRAWN	2
DISPOSED AS NOT MAINTAINABLE	1
DISMISSED AS NOT MAINTAINABLE	1

SETH SOORAJMULL BALIKA VIDYALAYA AND ORS v. ASHA GUPTA AND ORS — Calcutta High Court (2023-07-03)
BISHNUHARI JANA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2023-07-03)
SUSHIL KUMAR RAI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-06-30)
MD REJA AHAMMAD v. THE STATE OF WEST BENGAL SERVICE THROUGH THE PRINCIPAL SECRETARY — Calcutta High Court (2023-06-30)
ASHISH KUMAR TIWARI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-06-30)
ASHIS KUMAR TIWARI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-06-30)
STATE OF W.B. & ORS. v. MOTILAL MOHTA — Calcutta High Court (2023-06-30)
BANI DAS ROY v. HIGH COURT ADMINISTRATION AND OTHERS — Calcutta High Court (2023-06-30)
SUSHIL KUMAR RAI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-06-30)
ASHIS KUMAR PAL & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2023-06-30)