SUBRATA TALUKDAR, SUBHASIS DASGUPTA

65 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• SISIR KUMAR BISWAS & ANR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-04-27)
• SUBHASIS BANDYOPADHYAY v. CENTRAL BANK OF INDIA & ORS — Calcutta High Court (2021-04-27)
• ABDUL ALIM SK v. State of West Bengal — Calcutta High Court (2021-01-08)
• AFJAL AND ANR v. State of West Bengal — Calcutta High Court (2021-01-08)
• BISWAJIT GHOSH v. State of West Bengal — Calcutta High Court (2021-01-08)
• DEBNATH DAS v. State of West Bengal — Calcutta High Court (2021-01-08)
• SUSANTA HAIT AND ANR v. State of West Bengal — Calcutta High Court (2021-01-08)
• NASIR SEKH@NASIRUDDIN MUNSI v. State of West Bengal — Calcutta High Court (2021-01-08)
• RIPON MONDAL v. State of West Bengal — Calcutta High Court (2021-01-08)
• MD JAMSED ALI MONDAL v. State of West Bengal — Calcutta High Court (2021-01-07)