SUBRATA TALUKDAR, SAUGATA BHATTACHARYYA

78 recorded High Court judgment(s) · 2010–2023

Courts

Disposal nature

Recent judgments

• ARONI TUBES PVT LTD v. BINGAS ELECTRICAL ELECTRONICS AND SOLAR SYSTEM AND OTHERS — Calcutta High Court (2023-03-15)
• BINGAS ELECTRICAL ELECTRONICS AND SOLAR SYSTEM v. ARONI TUBES PVT LTD AND ORS — Calcutta High Court (2023-03-15)
• KANAK PROJECTS LIMITED AND ANR. v. KOLKATA MUNICIPAL CORPORATION AND ORS. — Calcutta High Court (2022-12-16)
• KANAK PROJECTS LIMITED AND ANR. v. KOLKATA MUNICIPAL CORPORATION AND ORS. — Calcutta High Court (2022-12-16)
• SANJIB SARKAR v. RAJASREE ROY — Calcutta High Court (2021-11-11)
• SANIYA SUBHASH v. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS — Calcutta High Court (2021-11-11)
• M/S. SONAI FOOD MARKETING PVT LTD AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-08-26)
• CESC LTD. AND ANR v. SK. ANSAR ALI — Calcutta High Court (2021-08-12)
• MOHAMMAD BADRUDDOZA RAHAMAN v. GOUR HARI GARAIN AND OTHERS — Calcutta High Court (2021-07-23)
• SITANGSHU CHATTERJEE v. BAISHAKHI CHATTERJEE — Calcutta High Court (2021-07-20)