SUBRATA TALUKDAR, RABINDRANATH SAMANTA

26 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• MR. T.SAMSUDDEEN AND ORS. v. SHRI KESAV CHANDRA, IAS AND ANR. — Calcutta High Court (2023-06-19)
• THE GENERAL MANAGER v. R.ALANGARAM AND SONS AND ORS. — Calcutta High Court (2023-02-09)
• A.SELVAKUMAR v. S.BHUVANESHWARI — Calcutta High Court (2023-02-09)
• SHYAM CHAND HALDER (IN JAIL) v. THE STATE — Calcutta High Court (2022-11-25)
• R. SUNDAR RAO v. THE UNION OF INDIA AND ORS. — Calcutta High Court (2022-11-25)
• SYMPHONY PALMS v. THE LIEUTENANT GOVERNOR — Calcutta High Court (2022-11-25)
• THE LIEUTENANT GOVERNOR AND ORS. v. M. KASIM — Calcutta High Court (2022-11-25)
• JADWED RESORTS AND LEISURE PVT. LTD. v. THE LIEUTENANT GOVERNOR — Calcutta High Court (2022-11-25)
• SEA SHELL HOTELS AND RESORTS AND ORS. v. THE LIEUTENANT GOVERNOR AND ORS. — Calcutta High Court (2022-11-25)
• SEA SHELL SAMSSARA AND ORS v. THE LIEUTENANT GOVERNOR AND ORS. — Calcutta High Court (2022-11-25)