SUBRATA TALUKDAR, LAPITA BANERJI

87 recorded High Court judgment(s) · 2018–2023

Courts

Calcutta High Court

DISPOSED	48
DISMISSED	32
DISMISSED AS NOT PRESSED	2
DISMISSED AS WITHDRAWN	2
ALLOWED	2
DISMISSED FOR NON PROSECUTION	1

UNION OF INDIA & ORS. v. SUBHAS CHANDRA DAS — Calcutta High Court (2023-06-30)
SANTA MONDAL v. RAJIB PRAMANIK AND ORS — Calcutta High Court (2023-06-30)
SUJATA SAHA AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-06-30)
SABAVATH NIKHIL KUMAR AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-06-22)
JAI KUMAR KARNANI v. DAKSH SINGHAL AND ORS — Calcutta High Court (2023-06-22)
SUPRIYA BAKSHI v. UNION OF INDIA AND ORS. — Calcutta High Court (2023-06-22)
SK. SAMUAL HOSSEN AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-06-22)
JAI KUMAR KARNANI v. SUPRIYA BAKSHI AND ORS — Calcutta High Court (2023-06-22)
DR MAINAK CHAKRABORTY AND ANR v. SUPRIYA BAKSHI AND ORS — Calcutta High Court (2023-06-22)
AMBABATI MAHALI v. AMBIKA PRASAD PANDA AND ORS. — Calcutta High Court (2023-06-22)