SUBRATA TALUKDAR, BIBEK CHAUDHURI

30 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• SAHADEB MONDAL v. State of West Bengal — Calcutta High Court (2020-10-21)
• NARAYAN SHE v. State of West Bengal — Calcutta High Court (2020-10-21)
• SK. ALAUDDIN v. State of West Bengal — Calcutta High Court (2020-10-21)
• HABIBUR RAHAMAN v. State of West Bengal — Calcutta High Court (2020-10-21)
• ANIL DAS v. State of West Bengal — Calcutta High Court (2020-10-21)
• ISAB SK v. State of West Bengal — Calcutta High Court (2020-10-21)
• GOURANGA MONDAL v. State of West Bengal — Calcutta High Court (2020-10-21)
• RAFEEL BASKI @RAFAYEL BASKI @RAM RAFEEL BASI DAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-10-21)
• JAINAL MIAH v. State of West Bengal — Calcutta High Court (2020-10-21)
• SULTAN ALI SK @ SELIM v. STATE OF WEST BENGAL — Calcutta High Court (2020-10-16)