SUBRATA TALUKDAR, ANANDA KUMAR MUKHERJEE

61 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• DR. CHAITALI ROY v. UNION OF INDIA AND ORS. — Calcutta High Court (2022-08-02)
• MINU BEWA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-08-02)
• MUNSEF MONDAL v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-07-22)
• VISVA BHARATI v. CANDRANATH BANERJEE AND ORS — Calcutta High Court (2022-07-22)
• SK. AFSAR ALI v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-07-22)
• MIHIR KUMAR DAS & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-07-22)
• MOHIUL ISLAM v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-06-06)
• KAZI EJAJUL HAQUE v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-06-06)
• SWAPAN KUMAR PRADHAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-06-06)
• SHYAMAL KANTI CHATTOPADHAY v. THE STATE OF WEST BENAGL & ORS — Calcutta High Court (2022-06-06)