LexSUBRATA TALUKDAR
214 recorded High Court judgment(s) · 2016–2022
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 214 |
Disposal nature
| DISPOSED | 183 |
| DISMISSED | 14 |
| DISMISSED AS NOT PRESSED | 6 |
| (unspecified) | 6 |
| ALLOWED | 3 |
| DISMISSED FOR DEFAULT | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- JANKAMMA v. THE SUPERINTENDING ENGINEER AND ORS — Calcutta High Court (2022-11-25)
- B.BALA RAJU v. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS — Calcutta High Court (2022-11-25)
- SMTI. RUPA HORO v. THE SUPERINTENDING ENGINEER AND ANR. — Calcutta High Court (2022-11-25)
- SANKAR KAMILA v. THE SUPERINTENDING ENGINEER AND ORS — Calcutta High Court (2022-11-25)
- SHRI. N. JAYA RAM v. THE SUPERINTENDING ENGINEER AND ORS. — Calcutta High Court (2022-11-25)
- SMT. JAMUNA BOSU v. THE SUPERINTENDENT ENGINEER AND ANR. — Calcutta High Court (2022-11-25)
- B.BISNATH LAKRA v. THE SUPERINTENDING ENGINEER AND ORS — Calcutta High Court (2022-11-25)
- SANJEETHA TIGGA v. THE SUPERINTENDING ENGINEER AND ORS — Calcutta High Court (2022-11-25)
- SMT S NAGAMMAL AND ANR v. THE D C SOUTH ANDAMAN DISTRICT AND ANR — Calcutta High Court (2022-11-25)
- SHRI. NAGEN MALLICK v. THE SUPERINTENDING ENGINEER AND ANR. — Calcutta High Court (2022-11-25)