SUBRAMONIUM PRASAD, . VIMAL KUMAR YADAV

142 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• AMAN PRATAP SINGH v. GOVT OF NCT OF DELHI & ANR. — Delhi High Court (2026-02-07)
• DEEPAK SINGH BORA v. M S ELEMENTTO LIFESTYLES — Delhi High Court (2025-10-27)
• JAI CHAND v. THE STATE & ANR. — Delhi High Court (2025-10-17)
• CHARANJEET SINGH v. STATE OF N.C.T. OF DELHI — Delhi High Court (2025-10-17)
• DR. VIVEKANAND B. JADHAV v. MINISTRY OF HEALTH AND FAMILY WELFARE & ANR. — Delhi High Court (2025-10-17)
• UNION OF INDIA THROUGH SECRETARY MINISTRY OF RAILWAYS v. SH R K MITTAL — Delhi High Court (2025-10-16)
• MOHD.NAWAB v. STATE N.C.T. OF DELHI — Delhi High Court (2025-10-16)
• NARINDER KUMAR BABBAR v. STATE (C.B.I.) — Delhi High Court (2025-10-16)
• NAIK SHEOPAL v. UNION OF INDIA & ORS. — Delhi High Court (2025-10-15)
• UNIVERSITY OF DELHI v. PROF RASAL SINGH & ANR. — Delhi High Court (2025-10-15)