SUBRAMONIUM PRASAD, . SAURABH BANERJEE

49 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SEPOY/GD DIWAKAR SAROJ v. UNION OF INDIA AND ORS. — Delhi High Court (2025-08-11)
• THE MANAGEMENT OF PATEL INTEGRATED LOGISTICS LIMITED v. SATBIR SINGH & ANR. — Delhi High Court (2025-08-11)
• HAV/GD JAI BHAGWAN v. UNION OF INDIA AND ORS. — Delhi High Court (2025-08-11)
• PRAHLAD ARYA v. PRUDENCE SCHOOL DWARKA AND ORS — Delhi High Court (2025-08-11)
• GIANWATI TAXAK v. UNIVERSITY OF DELHI & ORS. — Delhi High Court (2025-08-11)
• CHANDRA PRAKASH v. AIRPORTS AUTHORITY OF INDIA AND ORS — Delhi High Court (2025-08-11)
• BADAN SINGH v. DIRECTOR GENERAL, INDO TIBETAN BORDER POLICE FORCE & ORS — Delhi High Court (2025-08-11)
• MUNICIPAL CORPORATION OF DELHI v. SH NETAR PAL AND ANR. — Delhi High Court (2025-08-08)
• MUNICIPAL CORPORATION OF DELHI v. SH RAM KISHAN — Delhi High Court (2025-08-08)
• MUNICIPAL CORPORATION OF DELHI v. RAJENDER SINGH — Delhi High Court (2025-08-08)