SUBRAMONIUM PRASAD, . HARISH VAIDYANATHAN SHANKAR

247 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• PRECISION TECHNIK PVT LTD v. NTPC VIDYUT VYAPAR NIGAM LTD — Delhi High Court (2025-07-18)
• VIKRANT MALIK v. SHUBHAM SATISH CHANDRA TRIPATHI — Delhi High Court (2025-07-18)
• M/S NTPC VIDYUT VYPAR NIGAM LTD v. M/S PRECISION TECHNIK PVT LTD — Delhi High Court (2025-07-18)
• RAQUIB ALAM v. STATE OF NCT OF DELHI AND ORS — Delhi High Court (2025-07-18)
• DIL KHUSH BAIRWA v. GOVT OF NCT OF DELHI AND ORS — Delhi High Court (2025-07-18)
• FAHEEM v. THE STATE NCT OF DELHI & ANR. — Delhi High Court (2025-07-18)
• VIPIN KUMAR v. THE STATE OF NCT OF DELHI & ORS. — Delhi High Court (2025-07-18)
• M/S. NEW J.K. FRUITS & ORS. v. PRITAM DAS — Delhi High Court (2025-07-17)
• KAVITA v. GOVERNMENT OF NCT OF DELHI & ORS. — Delhi High Court (2025-07-17)
• M/S. NEW J.K. FRUITS & ORS. v. HARISH KUMAR — Delhi High Court (2025-07-17)