SUBRAMONIUM PRASAD

3,743 recorded High Court judgment(s) · 2019–2026

Courts

Disposal nature

Recent judgments

• SAINIK INDUSTRIES PVT. LTD. v. INDIAN SUGAR MANUFACTURING COMPANY LIMITED — Delhi High Court (2026-06-01)
• SKS INFRA PROJECTS PRIVATE LIMITED v. MINISTRY OF ROAD TRANSPORT AND HIGHWAY & ORS. — Delhi High Court (2026-05-29)
• MS MBL INFRASTRUCTURE LIMITED v. MS R S YADAV PROJECTS PVT LTD — Delhi High Court (2026-05-29)
• INLAND WATERWAYS AUTHORITY OF INDIA v. M/S HALDIA NIRMAN PROJECTS PVT LTD — Delhi High Court (2026-05-29)
• M/S PELE KHEZHIE v. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED — Delhi High Court (2026-05-29)
• DR. SURAJ MUNJAL v. MR. CHANDAN MUNJAL & ORS — Delhi High Court (2026-05-29)
• UNION OF INDIA v. M/S SINGH CONSTRUCTIONS — Delhi High Court (2026-05-29)
• MEDIPOL PHARMACEUTICAL INDIA PVT. LTD v. UNION OF INDIA AND ANR. — Delhi High Court (2026-05-29)
• SHRI SANTOSH KUMAR CHHABRA v. SHRI HARISH CHANDER CHHABRA & ORS. — Delhi High Court (2026-05-29)
• JAIPRAKASH POWER VENTURES LTD JPVL v. M S KASTURI LAL HAR LAL LIMITED KLHL — Delhi High Court (2026-05-29)