SUBRAMONIUM PRASAD

334 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• R K TARUN v. NATIONAL MEDICAL COMMISSION & ORS. — Delhi High Court (2023-06-02)
• RAJIV JOLLY KHOSLA v. UNIOIN OF INDIA ANR & ANR. — Delhi High Court (2023-06-02)
• KALINGA COMMERCIAL CORPORATION LTD v. STEEL AUTHORITY OF INDIA — Delhi High Court (2023-06-02)
• SHALINI SINGH v. UNITED INDIA INSURANCE COMPANY LTD & ORS. — Delhi High Court (2023-06-01)
• FORUM OF INDIAN LEGISTS & ANR. v. UNION OF INDIA , MINISTRY OF EDUCATION & ORS. — Delhi High Court (2023-05-31)
• EQUESTRIAN FEDERATION OF INDIA v. RAJASTHAN EQUESTRIAN ASSOCIATION & ORS. — Delhi High Court (2023-05-30)
• EQUESTRIAN FEDERATION OF INDIA v. RAJASTHAN EQUESTRIAN ASSOCIATION & ORS. — Delhi High Court (2023-05-30)
• UNION BANK OF INDIA v. PREET KAUR & ANR — Delhi High Court (2023-05-30)
• ASHWINI KUMAR UPADHYAY v. UNION OF INDIA & ORS. — Delhi High Court (2023-05-29)
• PIYUSH KUMAR SINGH v. NTPC LTD. — Delhi High Court (2023-05-24)