SUBRAMONIUM PRASAD

638 recorded High Court judgment(s) · 2018–2020

Courts

Madras High Court

638

DISMISSED	137
ALLOWED	120
DISPOSED OF	107
DISMISSED AS WITHDRAWAL	71
CLOSED	71
DISMISSED AS INFRUCTUOUS	64
DISMISSED FOR NON-PROSECUTION	30
WITHDRAWN DISMISSED	15

M/S. LLM APPLIANCES LIMITED, v. THE UNION OF INDIA, — Madras High Court (2020-03-05)
MUNVAR BATCHA v. M.G.DAWOOD MI KHAN — Madras High Court (2020-01-29)
R.SUBRAMANIAN v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2020-01-08)
DR. B.SUGUMARAN, v. THE STATE OF TAMIL NADU, — Madras High Court (2019-12-19)
T.K.Jagadeesan, v. The State of Tamil Nadu — Madras High Court (2019-12-19)
T.GANESAN v. THE SECRETARY TO HEALTH — Madras High Court (2019-12-19)
MR.C.MUNISAMY, v. THE PRINCIPAL CHIEF — Madras High Court (2019-12-19)
S.KAMINI, v. THE STATE OF TAMIL NADU — Madras High Court (2019-12-19)
Arasu Rubber Corporation Ltd., v. S.Sundar, — Madras High Court (2019-12-19)
B.VENKATESAN, v. THE DIRECTOR GENERAL OF POLICE — Madras High Court (2019-12-19)