SUBHRO KAMAL MUKHARJEE (AG.CJ),RAM MOHAN REDDY

93 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• SRI BAJANTRI MADAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2015-06-12)
• D RAJENDRA S/O DAMU v. STATE OF KARNATAKA — Karnataka High Court (2015-06-12)
• SRI H GANGADARAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2015-06-12)
• T. MAREPPA @ TALAKYI MAREPPA v. THE STATE — Karnataka High Court (2015-06-12)
• RESHMA NAVEEN v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2015-06-12)
• DANIEL TAURO v. MINISTER FOR FORESTS — Karnataka High Court (2015-06-12)
• SRI. SIDDU B. PANCHAL v. THE DIVISIONAL MANAGER — Karnataka High Court (2015-06-12)
• CITIZENS FORUM (R) v. STATE OF KARNATAKA — Karnataka High Court (2015-06-12)
• SRI C T KUMARA v. STATE OF KARNATAKA — Karnataka High Court (2015-06-12)
• SRI BAJANTRI MADAPPA v. THE UNION OF INDIA — Karnataka High Court (2015-06-12)