LexSUBHENDU SAMANTA
1,575 recorded High Court judgment(s) · 1997–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 1575 |
Disposal nature
| DISPOSED | 1133 |
| DISMISSED FOR DEFAULT | 195 |
| DISMISSED | 101 |
| ALLOWED | 46 |
| DISMISSED AS NOT PRESSED | 38 |
| DISPOSED AS NOT PRESSED | 16 |
| DISMISSED AS INFRUCTUOUS | 10 |
| DISPOSED AS INFRUCTUOUS | 7 |
Recent judgments
- NARESH KOTHARI AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-26)
- KABITA MANDAL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-26)
- ALL BENGAL FAIR PRICE SHOP DELERS WELFARE ASSOCIATION AND ANR. v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-26)
- DIPALI DAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-26)
- MD. ASRAFUL ISLAM v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-26)
- MITA PARVIN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-24)
- MD. HASSAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-22)
- JAGONNATH HALDER v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-22)
- FUTURE MARKET NETWORKS LTD v. LAXMI PAT SURANA & ANR. — Calcutta High Court (2025-09-19)
- SK. ROWNAQUZZAMAN AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-19)