LexSUBHASIS TALAPATRA,MISS SAVITRI RATHO
610 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 610 |
Disposal nature
| Disposed Off | 566 |
| Allowed | 22 |
| Dismissed | 13 |
| Withdrawn | 5 |
| Partly Allowed | 1 |
| Abated | 1 |
| Infructuous | 1 |
| Converted | 1 |
Recent judgments
- SANTOSH KUMAR PUJARI v. ORIENTAL BANK OF COMMERCE, BILT, CHOUDWAR BRANCH — Orissa High Court (2023-08-07)
- NATIONAL LAW UNIVERSITY OF ODISHA, VICE CHANCELLOR v. SABYASACHI MOHANTY — Orissa High Court (2023-08-07)
- THE ODISHA LEGISLATIVE ASSEMBLY v. SOURAV ROUT — Orissa High Court (2023-08-04)
- JAMUNA NAIK v. STATE OF ODISHA — Orissa High Court (2023-08-04)
- SUMIT KUMAR DAS v. STATE OF ODISHA — Orissa High Court (2023-08-04)
- SAROJ KUMAR GAUDA v. M.K.DAS — Orissa High Court (2023-08-04)
- MINA NAYAK v. STATE OF ODISHA — Orissa High Court (2023-08-04)
- M.PADMANABHA v. STATE OF ODISHA — Orissa High Court (2023-08-04)
- BABITA ROUT v. STATE OF ODISHA — Orissa High Court (2023-08-04)
- RENUBALA BEHERA v. STATE OF ODISHA — Orissa High Court (2023-08-03)